Section 31 — Repealed.
The Bombay Reorganisation Act, 1960
[ Power to enrol advocates, etc. ] — Rep. by the Advocates Act, 1961 (25 of 1961), s . 50 and the Schedule ( w.e.f. 4-1-1963).Open in Lexace · Ask the AI about this section
[ Power to enrol advocates, etc. ] — Rep. by the Advocates Act, 1961 (25 of 1961), s . 50 and the Schedule ( w.e.f. 4-1-1963).Open in Lexace · Ask the AI about this section