LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 138 — Collection of information through other agency.

The Manipur Land Revenue and Land Reforms Act, 1960
If any person who under section 137 is required to submit a return, fails to do so, the competent authority may collect the necessary information through such agency as may be prescribed.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›