LexSection 1 — Short title and extent.
The Armed Forces (Special Powers) Act, 1958
(1) This Act may be called 3 [the Armed Forces (Special Powers) Act, 1958.] 4 [(2) It extends to the whole of the States of 1 [ 2 [Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura.]]]Open in Lexace · Ask the AI about this section