Section 92 — Repealed.
The Marine Insurance Act, 1963
[Repeals.] Rep. by the Repealing and Amending Act, 1974 (56 of 1978), s. 2 and the First Schedule (w.e.f. 20-12-1974).Open in Lexace · Ask the AI about this section
[Repeals.] Rep. by the Repealing and Amending Act, 1974 (56 of 1978), s. 2 and the First Schedule (w.e.f. 20-12-1974).Open in Lexace · Ask the AI about this section