Section 2A — Rule of construction respecting enactments not extending to Jammu and Kashmir.

2A. [ Rule of construction respecting enactments not extending to Jammu and Kashmir.] Omitted by the Jammu and Kashmir Reorganization (Adaptation of Central Laws) Order, 2020, vide notification No. S.O. 1123(E) dated (18-3-2020) and vide Union Territory of Ladakh Reorganisation (Adaptation of Central Laws) Order, 2020, notification No. S.O. 3774(E), dated (23-10-2020).

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