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Section 15A — Protection of service interests of members of census staff.

The Census Act, 1948
1 [15A. Protection of service interests of members of census staff. No member of the census staff shall suffer any disability in service by reason of his being on census duty and the period spent by him on such census duty shall be deemed to be the duty under his lending employer and any duty performed under this Act shall not in any manner affect the right of promotion or other advancement in his original service.]

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