Section 18 — Jurisdiction to try offences.
The Prize Competitions Act, 1955
No Court inferior to that of a Presidency Magistrate or a Magistrate of the first class shall try any offence under this Act.Open in Lexace · Ask the AI about this section
No Court inferior to that of a Presidency Magistrate or a Magistrate of the first class shall try any offence under this Act.Open in Lexace · Ask the AI about this section