LexSection 1 — Short title and extent.
The Contempt of Courts Act, 1971
(1) This Act may be called the Contempt of Courts Act, 1971. (2) It extends to the whole of India: 1 * * * * *Open in Lexace · Ask the AI about this section
(1) This Act may be called the Contempt of Courts Act, 1971. (2) It extends to the whole of India: 1 * * * * *Open in Lexace · Ask the AI about this section