LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 15 — Place of sitting of the Court of the Judicial Commissioner.

The Manipur (Courts) Act, 1955
The Court of the Judicial Commissioner shall sit at Imphal or at such other place or places, if any, as the Judicial Commissioner may, with the approval of the Chief Commissioner, from time to time, appoint.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›