Section 1 — Short title, extent and commencement.
The International Development Association (Status, Immunities and Privileges) Act, 1960
(1) This Act may be called the International Development Association (Status, Immunities and Privileges) Act, 1960. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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