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Section 15 — Committee to observe Muslim Law and tenets of the Chishti Saint.

The Durgah khawaja Saheb Act, 1955
Save as otherwise provided under any enactment for the time being in force, the committee shall, in exercise of its powers and the discharge of its duties, follow the rules of Muslim Law applicable to Hanafi Muslims in India, and shall conduct and regulate the established rites and ceremonies in accordance with the tenets of the Chishti Saint.
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