Section 1 — Short title and commencement.
The Durgah khawaja Saheb Act, 1955
(1) This Act may be called the Durgah Khawaja Saheb Act, 1955. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section