Section 15 — Repealed.
The Territorial Army Act, 1948
[Repeal of Act XLVIII of 1920.] Rep. by the Repealing and Amending Act, 1950 (35 of 1950), s. 2 and the Schedule.Open in Lexace · Ask the AI about this section
[Repeal of Act XLVIII of 1920.] Rep. by the Repealing and Amending Act, 1950 (35 of 1950), s. 2 and the Schedule.Open in Lexace · Ask the AI about this section