Section 2A — Act not to apply to certain persons.
The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
1 On and from the commencement of the provisions of Chapter VA of the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985), the provisions of this Act shall not apply to persons in relation to whom any order, or proceeding, may be made or taken under that Chapter.Open in Lexace · Ask the AI about this section
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