Lexace IndiaOpen Lexace ›

Section 24 — Act to have overriding effect.

The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›