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Section 1 — Short title and commencement.

The Betwa River Board Act, 1976
(1) This Act may be called the Betwa River Board Act, 1976. (2) It shall come into force on such date 1 as the Central Government may, after consultation with the Governments of Madhya Pradesh and Uttar Pradesh, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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