LexSection 4 — Objects.
The North-Eastern Hill University Act, 1973
The objects of the University shall be to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit; to pay special attention to the improvement of the social and economic conditions and welfare of the people of the hill areas of the North-Eastern region and, in particular, their intellectual, academic and cultural advancement.Open in Lexace · Ask the AI about this section