Section 1 — Short title, extent and commencement.
The North-Eastern Hill University Act, 1973
(1) This Act may be called the North-Eastern Hill University Act, 1973. (2) It extends to the 1 [State of Meghalaya] and the 2 [State of Arunachal Pradesh]. (3) It shall come into force on such date 3 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
Lex