Section 8F — Constitution of Seed Certification Agency.
The Central Silk Board Act, 1948
1 [8F. Constitution of Seed Certification Agency. -- The Committee may, by order, constitute one or more Silk-worm Seed Certification Agencies or accredit the existing certification agencies according to such criteria as may be specified by regulations to conduct inspection for registration of producers and dealers.]Open in Lexace · Ask the AI about this section