LexSection 17 — Omitted..
The Central Silk Board Act, 1948
7 1 . [Temporary powers of the Central Government.]Omitted by the Central Silk Board (Amendment) Act, 1953 (31 of 1953), s. 11.Open in Lexace · Ask the AI about this section
7 1 . [Temporary powers of the Central Government.]Omitted by the Central Silk Board (Amendment) Act, 1953 (31 of 1953), s. 11.Open in Lexace · Ask the AI about this section