Section 24 — Reference to proceeds of terrorism to include any property intended to be used for terrorism.
The Unlawful Activities (Prevention) Act, 1967
1 [ 24. Reference to proceeds of terrorism to include any property intended to be used for terrorism. --In this Chapter, unless the context otherwise requires, all references to"proceeds of terrorism" shall include any property intended to be used for terrorism.]Open in Lexace · Ask the AI about this section