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Section 16A — [Omitted].

The Unlawful Activities (Prevention) Act, 1967

1 [ 16A. [Punishment for making demands of radioactive substances, nuclear devices, etc.] Omitted by the Unlawful Activities (Prevention) Amendment (Repealing and Amending) Act 2013 (3 of 2013), s . 5 ( w.e.f. 1-2-2013).]

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