Section 14 — Offences to be cognizable.
The Unlawful Activities (Prevention) Act, 1967
Notwithstanding anything contained in the 1 [Code], an offence punishable under this Act shall be cognizable.Open in Lexace · Ask the AI about this section
Notwithstanding anything contained in the 1 [Code], an offence punishable under this Act shall be cognizable.Open in Lexace · Ask the AI about this section