Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 1 — Short title.

The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976

This Act may be called the High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›