Section 36 — Registers of dental hygienists and dental mechanics.
The Dentists Act, 1948
(1) The 1 [State] Government may, by notification in the Official Gazette direct that the 1 [State] Council shall maintain a register of dental hygienists or a register of dental mechanics. (2) The provisions of section 35 shall, so far as they may be made applicable, apply in respect of applications for registration in a register referred to in this section.Open in Lexace · Ask the AI about this section