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Section 11 — Qualifications of dental hygienists.

The Dentists Act, 1948
Any authority in a 1 [State] 2 *** which grants a qualification for dental hygienists may apply to the Council to have such qualification recognised, and the Council may, after such inquiry, if any, as it thinks fit, and after consulting the Government and the 3 [State] Council of the 1 [State] in which the authority making the application is situated, declare that such qualification, or such qualification only when granted after a specified date, shall be a recognised dental hygiene qualification for the purposes of this Act.

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