LexSection 2A — Construction of references to any law not in force or any functionary not existence in the State of Jammu and Kashmir.
The National Co-operative Development Corporation Act, 1962
1 [2A. [Construction of references to any law not in force or any functionary not existence in the State of Jammu and Kashmir*]. -- Omitted by the Jammu and Kashmir Reorganization (Adaptation of Central Laws) Order , 2020, vide notification No. S.O . 1123(E) dated (18-3-2020) and Vide Union Territory of Ladakh Reorganisation (Adaptation of Central Laws) Order, 2020, notification No. S.O. 3774(E), dated (23-10-2020). ]Open in Lexace · Ask the AI about this section