LexSection 16 — Submission of programme of activities and financial estimates.
The National Co-operative Development Corporation Act, 1962
(1) The Corporation shall prepare before the commencement of each year a statement of programme of its activities during the forthcoming year as well as a financial estimate in respect thereof. (2) A statement prepared under sub-section (1) shall, not later than three months before the commencement of each year, be submitted to the Central Government for approval.Open in Lexace · Ask the AI about this section