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Section 12B — Grants, donations, etc.

The National Co-operative Development Corporation Act, 1962
1 [12B. Grants, donations, etc. --(1) The Corporation may receive gifts, grants, donations or benefactions from Government or any other agency in or outside India. (2) The Corporation shall not receive any gifts, grants, donations or benefactions from a foreign government or, any other agency outside India except with the previous approval of the Central Government.]

Official Hindi (PDF) ↗

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