Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 21 — Trial of offences.

The Delhi Motor Vehicles Taxation Act, 1962

No court inferior to that of a magistrate of the second class shall try an offence punishable under this Act.

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›