Section 1 — Short title, extent and commencement.
The Delhi Motor Vehicles Taxation Act, 1962
(1) This Act may be called the Delhi Motor Vehicles Taxation Act, 1962. (2) It extends to the whole of the Union territory of Delhi. (3) It shall come into force on such date 1 as the 2 [Administrator] may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
Lex