LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 5 — [Omitted.].

The Railway Protection Force Act, 1957
5. [Classes and ranks among members of the Force.]-- Omitted by the Railway Protection Force (Amendment) Act, 1985 (60 of 1985), s. 6 (w.e.f. 20-9-1985) .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›