Section 14 — Procedure to be followed after arrest.
The Railway Protection Force Act, 1957
Any 1 *** member of the Force making an arrest under this Act, shall, without unnecessary delay, make over the person so arrested 2 [to a police officer together with a detailed report of the circumstances leading to the arrest of such persons], or in the absence of a police officer, take such person or cause him to be taken to the nearest police station.Open in Lexace · Ask the AI about this section
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