Section 11 — Duties of members of the Force.
The Railway Protection Force Act, 1957
1 [11. Duties of members of the Force.-- It shall be the duty of every superior officer and member of the Force-- (a) promptly to execute all orders lawfully issued to him by his superior authority; (b) to protect and safeguard railway property, passenger area and passengers; (c) to remove any obstruction in the movement of railway property or passenger area; and (d) to do any other act conducive to the better protection and security of railway property, passenger area and passengers.]Open in Lexace · Ask the AI about this section
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