Section 4 — Grant of degrees, diplomas and certificates by the Sabha.

The Dakshina Bharat Hindi Prachar Sabha Act, 1964
Notwithstanding anything contained in the University Grants Commission Act, 1956 (3 of 1956), or in any other law for the time being in force, the Sabha may hold such examinations and grant such degrees, diplomas and certificates for proficiency in the Hindi or in the teaching of Hindi as may be determined by the Sabha from time to time.

Official Hindi (PDF) ↗

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