Section 3 — Declaration of the Dakshina Bharat Hindi Prachar Sabha as an institution of national importance.

The Dakshina Bharat Hindi Prachar Sabha Act, 1964
Whereas the objects of the institution known as the Dakshina Bharat Hindi Prachar Sabha are such as to make it an institution of national importance, it is hereby declared that the Dakshina Bharat Hindi Prachar Sabha is an institution of national importance.

Official Hindi (PDF) ↗

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