LexSection 4 — Repealed.
The State-Associated Banks (Miscellaneous Provisions) Act, 1962
[ Amendment of Act 18 of 1891 .] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 20-12-1974) .Open in Lexace · Ask the AI about this section
[ Amendment of Act 18 of 1891 .] Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 20-12-1974) .Open in Lexace · Ask the AI about this section