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Section 8B — Advances for purchase of conveyance.

The Salary, Allowances and Pension of Members of Parliament Act, 1954
1 [8B. Advances for purchase of conveyance.-- There may be paid to a member by way of repayable advance such sum of money not exceeding 2 [four lakh rupees] as may be determined by rules made in this behalf under section 9 for the purchase of a conveyance.]

Official Hindi (PDF) ↗

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