Section 23B — [Omitted.].
The High Court Judges Salaries and Conditions of Service Act, 1954
[Special provisions in respect of continuing Judges.]Omitted by the High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016 (13 of 2016), s. 14 (w.e.f. 5-4- 2016).Open in Lexace · Ask the AI about this section
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