Section 22C — Sumptuary allowance.
The High Court Judges Salaries and Conditions of Service Act, 1954
1 [22C.Sumptuary allowance.-- The Chief Justice and each of the other Judges of every High Court shall be entitled to a sumptuary allowance of 2 [thirty-four thousand" and "twenty-seven thousand] rupees per month respectively.]]Open in Lexace · Ask the AI about this section
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