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Section 18 — [Omitted.].

The High Court Judges Salaries and Conditions of Service Act, 1954

[Conversion of sterling pension into rupees.] Omitted by the High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016 (13 of 2016), s. 12 (w.e.f. 5-4-2016).

Official Hindi (PDF) ↗

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