Section 13A — Salaries of the Judges.
The High Court Judges Salaries and Conditions of Service Act, 1954
1 2 [13A. Salaries of the Judges. (1) There shall be paid to the Chief Justice of a High Court, by way of salary, 3 [ 4 [two lakh fifty thousand rupees per mensem] ]. (2) There shall be paid to a Judge of a High Court, by way of salary, 5 [ 6 [two lakh twenty-five thousand rupees per mensem].]Open in Lexace · Ask the AI about this section
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