Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 1 — Short title.

The High Court Judges Salaries and Conditions of Service Act, 1954

This Act may be called the High Court Judges 1 [(Salaries and Conditions of Service)] Act, 1954.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›