Section 1 — Short title, extent and commencement.
The Police Act, 1949
(1) This Act may be called the Police Act, 1949. (2) It extends to all the 1 [Union territories]. (3) It shall come into force in a 2 [Union territory] on such date as the Central Government may, by notification in the Official Gazette, appoint in this behalf for 3 [such territory].Open in Lexace · Ask the AI about this section
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