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Section 26 — Agricultural Extension Education.

The Haryana and Punjab Agricultural Universities Act, 1970
(1) In relation to the territories to which the functions of a corresponding University extend, such University shall be responsible for-- (a) the agricultural extension functions which are primarily educational in nature; and (b) imparting training to the future Extension Officers for the National Extension Blocks and instructors for the Extension Training Centres. (2) All Extension Specialists, in relation to any subject-matter, shall be the members of the staff of their respective subject-matter sections in each corresponding University and work in close co-ordination with the Departments of Agriculture, Development and Co-operatives. (3) The Director of Extension Education shall be a whole-time officer technically trained in agriculture and shall be appointed by the Vice-Chancellor in consultation with the Deans and with the approval of the Board. (4) The Director of Extension Education shall be responsible to the Vice-Chancellor and shall develop programmes for assisting farmers and housewives in applying results of scientific investigations to the solution of their problems.

Official Hindi (PDF) ↗

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