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Section 11 — Authorities and officers of a corresponding University.

The Haryana and Punjab Agricultural Universities Act, 1970
The following shall be the authorities and officers of each corresponding University, namely:-- (a) Authorities of a corresponding University-- (i) Board; (ii) Academic Council; (iii) Board of Studies; and (iv) Such other authorities as may be declared by the Statutes to be authorities of the University. (b) Officers of the corresponding University-- (i) Chancellor; (ii) Vice-Chancellor; (iii) Dean of Post-Graduate Studies; (iv) Deans of the colleges; (v) Director of Research; (vi) Director of Agricultural Extension Education; (vii) Director of Students Welfare; (viii) Registrar; (ix) Comptroller; (x) Estate Officer; (xi) Librarian; and (xii) Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.

Official Hindi (PDF) ↗

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