Section 38 — Declaration of fidelity and secrecy.
The Food Corporations Act, 1964
Every director, member of an Advisory Committee or other committee, auditor, officer or other employee of a Food Corporation and every member of a Board of Management and its staff shall, before entering upon his duties, make a declaration of fidelity and secrecy in the form set out in the Schedule.Open in Lexace · Ask the AI about this section
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