Section 1 — Short title, extent and commencement.
The Food Corporations Act, 1964
(1) This Act may be called the Food Corporations Act, 1964. (2) It extends to the whole of India 1 ***. (3) It shall come into force on such date 2 as the Central Government may, by notification in the Official Gazette, appoint.Open in Lexace · Ask the AI about this section
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