LexSection 62 — [Omitted.].
The Delhi Municipal Corporation Act, 1957
[ Leave of absence to the General Managers, etc. ] Omitted by s. 44, ibid . ( w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section
[ Leave of absence to the General Managers, etc. ] Omitted by s. 44, ibid . ( w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section