Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 5A — [Omitted.].

The Delhi Municipal Corporation Act, 1957

[ Special provision as to delimitation, etc. ].— Omitted by the Delhi Municipal Corporation Amendment Act 1993 (67 of 1993), s. 7 ( w.e.f. 1-10-1993).

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›